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State of Madhya Pradesh - Section
Section 17 in Madhya Pradesh Private Security Agencies Rules, 2012
17. of the act. On the outer most garment above waist level on his person in a conspicuous manner.
Form III[See rule 5(2)]Training Certificate For Guard/supervisorSerial number:..............Name of the Training. Institution:..................Address of the Training Institution:....................Licence No:.....................Certified that Sh/Smt/Km ...................................Son/daughter of......................................Resident of.........................................................has completed the prescribed training for the engagement or employment as a Private Security Guard/Supervisor from.................to .....................His signature is attested below :Signature of the Certificate Holder:..............................Signature of issuing authorityDesignation:Place of Issue..................Date of Issue...................Form IV[See rule 3(1)]Form For Verification of Antecedents of Applicant| 1. | Thumb impression of the applicant: | |
| (Please affix left Hand Thumb impression in caseof Male and Right Hand Thumb Impression in case of Female) | ||
| 2. | Specimen Signature of the applicant: | |
| (i).................. | ||
| (ii)................ | ||
| (iii)................ | {| | |
| Passport size recent photograph attested by class-I Gazetted Officer |