Andhra Pradesh High Court - Amravati
Addanki Venkata Siva vs The State Of Ap on 23 January, 2023
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE: WRIT PETITION No.1381 of 2023
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No NOTE.
1.23.1.2023 NJS,J W.P. No.1381 of 2023 Heard learned counsel for the petitioner. Learned Assistant Government Pleader for Revenue seeks time to secure instructions in the matter.
List the matter after one week in Motion List.
_________ NJS,J vasu