Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Maharashtra - Subsection

Section 64(1)(d) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983

(d)knowingly fails to comply with any requisition made or wilfully furnishes false return, statement, account, return or proceedings, under clause (c) or (d) of section 52, or