Allahabad High Court
Smt. Chandravati Devi vs Smt. Sugiya Devi And 10 Ors. on 30 March, 2016
Author: Pramod Kumar Srivastava
Bench: Pramod Kumar Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 298 of 2016 Appellant :- Smt. Chandravati Devi Respondent :- Smt. Sugiya Devi And 10 Ors. Counsel for Appellant :- Rakesh Pande Counsel for Respondent :- Triveni Shanker,Ajay Shankar Hon'ble Pramod Kumar Srivastava,J.
The case is adjourned for the day on the request of the learned counsel for the appellant.
Put up this case on 20th April, 2016 as fresh.
Order Date :- 30.3.2016 Sanjeev