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State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Excise (Grant of licence of selling by Shop and conditions of licence) Rules, 2019

7. Period of the licence and commencement of business.

- Every licence shall be valid for twelve months commencing from 1st October, and ending on 30th September.Provided that licence holder shall commence his business from 1st October of the licence period or such other date as may be specified in the licence and shall keep the licensed premises open every day during the hours fixed till the expiry of the term of licence with sufficient stocks of liquor unless the closure of the Licensed premises is ordered by the competent authority for the period specified,