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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(m) in The Orissa Administrative Tribunal (Recruitment and Conditions of Service of Officers and Staff) Rules, 1999

(m)"Socially & Educationally Backward Class" means such class as mentioned in the notification No. 25455 (T.W.), dated the 10th September 1993 of Government of Orissa in the Welfare Department;