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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Gujarat - Subsection

Section 42(4) in The Gujarat Ayurved University Act, 1965

(4)[ Any grant given by the Government of India for the purpose of Post-Graduate Teaching and Research shall be applied for meeting-
(a)expenses incurred for that purpose; and
(b)expenses incurred by the Board of Post-Graduate Teaching and Research in exercise of its powers and performance of its duties under section 20B.]