Delhi High Court - Orders
Amit Garg vs The Secretary (Alt.) Land Building ... on 1 November, 2023
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~56
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1371/2013 & CM APPL. 56209/2023
AMIT GARG ..... Petitioner
Through: Petitioner in person.
Mr Abhishek Singh and Mr Shashwat
Tyagi, Advs. for P-2.
versus
THE SECRETARY (ALT.) LAND BUILDING
DEPARTMENT AND ANR ..... Respondents
Through: Mr Sanjay Kumar Pathak, Standing
Counsel for L & B with Ms Nidhi
Thakur, Adv. for R-1.
Ms Manika Tripathy, Standing
Counsel for DDA.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 01.11.2023 CM APPL. 56081/2023
1. This is an application seeking early hearing of the petition.
2. The matter is now listed on 10.01.2024. The Roster of this Bench does not permit a date earlier than 10.01.2024. However, it will be the endeavour of the Court to hear and decide the petition on that date.
3. List on 10.01.2024 at 3.00 p.m. for disposal of W.P.(C) 1371/2013.
4. The application is disposed of.
JASMEET SINGH, J NOVEMBER 1, 2023/sr Click here to check corrigendum, if any This is a digitally signed order.
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