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State of Jharkhand - Section

Section 502 in Bihar Education Code, 1961

502. Urdu teachers in High schools.

- Some arrangement similar to that required for Middle schools is necessary for the upper classes of High schools in which the medium of language is introduced. In High schools in which Muhammadan pupils are reading, one of the graduate teachers should also be able to teach Urdu translation.(Government Resolution no. 3268-E., dated the 5th December 1933.)