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[Cites 0, Cited by 0] [Section 186] [Entire Act]

Union of India - Subsection

Section 186(ix) in Rules of Procedure and Conduct of Business in Lok Sabha

(ix)[ if it contains a statement the member shall take the responsibility for the accuracy of the statement; [Added by L.S. Bn. (II), dated 9.5.1989, para 2930.]