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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Meghalaya - Subsection

Section 6(c) in The Meghalaya Prevention Of Gambling Act, 1970

(c)search all parts of the house which he shall have so entered when he has reason to believe that nay instruments of gaming are concealed therein and also the persons of those whom he so takes into custody; and