Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2)(f) in The Spices Board Act, 1986

(f)the terms and conditions for giving licences to manufacturers of spices for export under clause (viii) of sub-section (1) of section 7;