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[Cites 0, Cited by 0] [Section 148(1)] [Section 148] [Entire Act]

State of Jharkhand - Subsection

Section 148(1)(j) in Bihar Education Code, 1961

(j)the purchase of spinning wheels and materials for spinning or sewing for recognised primary schools for girls and of spinning wheels for the primary classes of house boys' schools in which Government may, by general or special instruction, permit spinning to be taught;