Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(B) in Punjab Package Deal Properties (Disposal) Rules, 1976

(B)The assessment of market price on the basis of the criteria specified in sub-clause (A) will be made by the Tehsildar (Sales), subject to the final approval of the Sales Commissioner.