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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Mizoram - Subsection

Section 60(3) in Mizoram Police Act, 2011

(3)Powers, functions and duties : The Commissioner of Police and other officers under him shall exercise such powers, perform such functions and duties and shall have such responsibilities and authority, as prescribed :Provided that any of these powers, functions, or duties, exercised or performed by the Commissioner of Police, shall be subject to the overall control and direction of the Director General of Police.