Himachal Pradesh High Court
Ntpc Limited, Kol Dam Project vs . Smt. Dwarku Devi And Others And on 15 November, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
NTPC Limited, Kol Dam Project Vs. Smt. Dwarku Devi and others and connected matter RFA No. 115 of 2013 a/w RFA No. 4089 of 2013 .
RFA No. 115 of 2013 15.11.2022 Present: Mr. C.N. Singh, Advocate, for the appellant.
Mr. Deepak Kaushal, Advocate, for respondents No. 1 to 6.
M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Additional Advocate Generals, with Mr. Amit Kumar Dhumal, Deputy Advocate General, for respondents No. 7 to 9.
r RFA No. 4089 of 2013 Mr. Deepak Kaushal, Advocate, for the appellants.
M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Additional Advocate Generals, with Mr. Amit Kumar Dhumal, Deputy Advocate General, for respondents No. 1 to 3.
Mr. C.N. Singh, Advocate, for respondent No. 4.
Mr. C.N. Singh submits that the case be taken up after three weeks, as he wants to inspect certain record. Ordered accordingly. As prayed for, list for consideration after three weeks.
(Ajay Mohan Goel) Judge November 15, 2022 (bhupender) ::: Downloaded on - 15/11/2022 20:35:08 :::CIS