Rajasthan High Court - Jaipur
Commissioner Of Customs Excise And ... vs Parle Biscuits Pvt Ltd on 15 March, 2019
Bench: Mohammad Rafiq, Goverdhan Bardhar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Central/excise Appeal No. 151/2018
Commissioner Of Customs Excise And Service Tax Alwar
----Appellant
Versus
Parle Biscuits Pvt Ltd
----Respondent
For Appellant(s) : Mr. Sandeep Pathak HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE GOVERDHAN BARDHAR Order 15/03/2019 Issue notice of the application under Section 5 of the Limitation Act as well as appeal to the respondent.
List this matter along with D.B. Central/Excise Appeal No. 154/2018, as prayed.
(GOVERDHAN BARDHAR),J (MOHAMMAD RAFIQ),J RS/Ashu/85 (Downloaded on 29/06/2019 at 10:45:27 PM) Powered by TCPDF (www.tcpdf.org)