Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Assam - Subsection Section 90(c) in The Assam Excise Rules, 2016 (c)No blending or reduction of plain spirit shall be done in the store vat except in the presence and under the supervision of the officer-in-charge.
