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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(v) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(v)I agree to give notice to the executive authority in accordance with section 89 of the Act and furnish a set of completion plans within fifteen days from the date of completion or occupation of the building, whichever is earlier.