Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of West Bengal - Subsection Section 12(ii) in The Durgapur (Development And Control Of Building Operations) Act, 1958 (ii)no such sum as is referred to in sub-section (2) of section 23 of the. Land Acquisition Act, 1894 shall be included in the compensation.
