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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(2)(e) in The M.P. State Aid to Industries Rules, 1959

(e)the joint personal security of the applicant and of one or more persons having landed property in Madhya Pradesh in cases of loans exceeding Rs. 1,000 but not exceeding Rs. 5,000 :