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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(2)(ii) in The Jammu and Kashmir Money Lenders and Accredited Loan Providers Act, 2010

(ii)the State Bank of India constituted under the State Bank of India Act, 1955 (Central Act 23 of 1955) ;