Section 9 in The West Bengal State Homoeopathic Health Service Act, 2002.
9. Posts in cadre of West Bengal Homoeopathic Education Service to be non-practising.
(1)The posts included in the cadre of the West Bengal Homoeopathic Education Service shall be non-practising.(2)Any person appointed to a post included in the cadre of the West Bengal Homoeopathic Education Service may be granted such non-practising allowance as may be prescribed.
