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[Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act]

State of Maharashtra - Subsection

Section 88(1)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)all public town-walls, gates, markets, slaughter-houses, manure and night soil depots and all public buildings of every description which have been constructed or are maintained out of the municipal fund;