Section 59B(2) in Orissa Zilla Parishad Election Rules, 1994
(2)The recommendation of the Collector shall comprise the following namely:(i)working copy of the voter lists of all the Parishad constituencies;(ii)statement showing the reservation status of the membership;(iii)a certificate to be signed jointly by the Election Officer and the Collector in the following form :"Certified that we have carefully verified the voter lists of all the Parishad constituencies and found that no person belonging to the reserved category is available in the said voter lists for nomination under Sub-section (1) of Section 35.We, therefore, recommend that the seat of the Parishad Member of ............... Parishad constituency under ............. Zilla Parishad be dereserved under Sub-section (2) of the said section.Election OfficerCollector