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State of Odisha - Section

Section 53 in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

53. Questions of absent members.

- When all the questions for which an oral answer is desired have been called the Speaker may, if time permits, call again in any question which has not been asked by reason of the absence of the member in whose name it stands, and may also permit a member to ask a question standing in the name of another member, if so authorised by him.