Madras High Court
K.Gurunathan vs The Union Of India on 8 June, 2022
Author: Munishwar Nath Bhandari
Bench: Munishwar Nath Bhandari
W.P.No.11715 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 08.06.2022
CORAM :
THE HON'BLE MR.MUNISHWAR NATH BHANDARI, CHIEF JUSTICE
AND
THE HON'BLE MRS.JUSTICE N.MALA
W.P.No.11715 of 2022
K.Gurunathan .. Petitioner
Vs
1.The Union of India,
rep. by The Election Commission of India,
Nirvanchansadan, Delhi-110 001.
2.The State,
rep. by The Election Commission of Tamilnadu,
Arumbakkam, Opp side: CMBT
Chennai-600 106.
3.The State,
rep. by The District Election Returning Officer,
Trichirappalli,
Trichirappalli District. .. Respondents
Prayer : Petition filed under Article 226 of the Constitution of India
praying for a writ of mandamus directing the respondents 1 to 3 to
declare the major political party of the DMK and ADMK's candidate's
over acting and disbursed amount voters, therefore their candidates
are not valid and declare his registration and recognized those political
name is null and void and subsequent of the above 1 core kept by
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W.P.No.11715 of 2022
returning officer in the legislature announced to reelection within a
time frame fixed by this Court.
For the Petitioner : Mr.C.Balasundar
For the Respondents : Mr.S.Sivashanmugam
Standing Counsel
for respondent No.2
: Mr.P.Muthukumar
State Government Pleader
assisted by
Mrs.R.Anitha
Spl. Government Pleader
for respondent No.3
ORDER
(Order of the Court was made by the Hon'ble Chief Justice) Learned counsel for the petitioner prays for withdrawal of the writ petition. He has also made an endorsement to that effect.
In view of the above, the writ petition is dismissed as withdrawn.
There will be no order as to costs.
(M.N.B., CJ.) (N.M., J.) 08.06.2022 Index : Yes/No bbr ____________ Page 2 of 4 https://www.mhc.tn.gov.in/judis W.P.No.11715 of 2022 To:
1.The Election Commission of India, Union of India, Nirvanchansadan, Delhi-110 001.
2.The Election Commission of Tamilnadu, Arumbakkam, Opp side: CMBT Chennai-600 106.
3.The District Election Returning Officer, Trichirappalli, Trichirappalli District.
____________ Page 3 of 4 https://www.mhc.tn.gov.in/judis W.P.No.11715 of 2022 THE HON'BLE CHIEF JUSTICE AND N.MALA,J.
bbr W.P.No.11715 of 2022 08.06.2022 ____________ Page 4 of 4 https://www.mhc.tn.gov.in/judis