Rajasthan High Court - Jaipur
Commissioner Of Customs Excise And ... vs Parle Biscuits Pvt Ltd on 26 November, 2018
Bench: Mohammad Rafiq, Goverdhan Bardhar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Central/excise Appeal No. 151/2018
Commissioner Of Customs Excise And Service Tax Alwar
----Appellant
Versus
Parle Biscuits Pvt Ltd
----Respondent
For Appellant(s) : Ms. Vartika Mehra for Mr. Sandeep Pathak.
For Respondent(s) :
HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE GOVERDHAN BARDHAR Order 26/11/2018 Four weeks' time is granted to counsel for the appellant to remove the defect(s), failing which the appeal shall stand dismissed automatically without further reference to the court. (GOVERDHAN BARDHAR),J (MOHAMMAD RAFIQ),J Manoj / MG / 02 Powered by TCPDF (www.tcpdf.org)