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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(1)(b) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(b)all fees received by the Authority and the Registrars except the annual fee determined on the basis of benefits or royalty under sub-section (1) of section 35;