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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(xi) in The Industrial Finance Corporation Act, 1948

(xi)providing special or technical knowledge or other services for the promotion of industrial growth; [*] [ The word " or" omitted by Act 50 of 1986, Section 2 (w.e.f. 2.2.1987).]