Section 26(xiv) in The Alipurduar University Act, 2018
(xiv)to recommend to the Court, on the advice of the appropriate body, the conferment of degrees, titles, diplomas, certificates and other academic distinctions on persons who have pursued courses of studies or have been exempted therefrom in the manner provided, and have passed such examinations or have carried on research under such conditions. as may be prov ided:
