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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Mizoram - Subsection

Section 5(1) in Mizoram Police Act, 2011

(1)For the overall direction and supervision of the Police Service, the State Government shall appoint a Director General of Police who shall exercise such powers, perform such functions and duties, and have such responsibilities and such authority, as may be prescribed.