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[Cites 0, Cited by 0] [Section 241] [Entire Act]

Union of India - Subsection

Section 241(9) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(9)Every register, record or notice maintained under the Act, or these rules shall be produced or caused to be produced by the employer concerned on demand before the Inspector or any other authority under the Act or any other person authorised by the Central Government for such purpose.