Patna High Court - Orders
Samir Chandra Suman @ Sameer Chandra ... vs The State Of Bihar on 2 February, 2026
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.43645 of 2022
Arising Out of PS. Case No.-43 Year-2022 Thana- PHENHARA District- East Champaran
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Samir Chandra Suman @ Sameer Chandra Suman
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Ms. Aishwarya Shankar, Advocate
For the Opposite Party/s : Mr. Jharkhandi Upadhyay, A.P.P
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CORAM: HONOURABLE JUSTICE SMT. SONI SHRIVASTAVA
ORAL ORDER
3 02-02-2026Awaiting service report, put up this case on 10.02.2026.
2. In the meantime, interim protection granted shall continue till further order.
(Soni Shrivastava, J) vashudha/-
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