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Union of India - Section

Section 12 in The Visva-Bharati Act, 1951

12. [ Officers of the University. [ Substituted by Act 31 of 1984, Section 7 (w.e.f. 8.8.1984). ]

The following shall be the officers of the University, namely:--
(1)The Acharya (Chancellor);
(2)The Upacharya (Vice-Chancellor);
(3)The Director of Studies, Educational Innovations and Rural Reconstruction;
(4)The Director of Culture and Cultural Relations;
(5)The Director of Physical Education, Sports, National Service and Student Welfare;
(6)The Karma-Sachiva (Registrar);
(7)The Vitta-Adhikari (Finance Officer);
(8)Adhyakshas of Bhavanas; and (9) such other officers as may be declared by the Statutes to be officers of the University.]