Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1133] [Entire Act] State of Haryana - Subsection Section 1133(1) in Punjab Jail Manual (1)The following classification of Jail expenditure has been prescribed by the Government of India (Resol. No. 10668-679 of 13.12.1894) :-
