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[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(5)(i) in The Monopolies And Restrictive Trade Practices Act, 1969

(i)upon receiving a complaint of facts from any trade association or from any consumer or a registered consumers' association, whether such consumer is a member of that consumers' association or not, or