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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Madhya Pradesh - Subsection

Section 39(1) in The M.P. Cinemas (Regulation) Rules, 1972

(1)All conductors used within the building shall be of tinned copper having a conductivity equal to not less than 90 per cent, of that of pure copper, and shall be so proportioned that the current density in any conductor shall not exceed 1,000 amps, per square inch.