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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(g) in Uttar Bihar Gramin Bank (Employees') Pension Regulations, 2018

(g)"competent authority" shall have the same meaning as assigned to it in the Uttar Bihar Gramin Bank (Officers and Employees) Service Regulations, 2010;