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State of Goa - Section

Section 57 in The Goa, Daman and Diu School Education Rules, 1986

57. Managing Committee to pay its share towards salary and allowances of employees, etc.

- The Managing Committee of a school, in relation to which aid has been reduced or suspended, shall, if it runs the school after such reduction or suspension of aid discharge the obligations referred to in sub-section (2) of Section 7.