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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34(1)(v) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(v)the condition of the forest at the date of vesting and any other particulars which may be material for determining the period aforesaid.