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State of Tamilnadu - Section

Section 50 in Tamil Nadu Marumakkattayam Act, 1932

50. Savings.

- Nothing contained in this Act shall [*] [Clause (a) and the brackets and letter '(b)' were omitted by section 5 of the Tamil Nadu Marumakkattayam (Amendment) Act, 1947 (Tamil Nadu Act XXXII of 1947).] be deemed to affect [*] [Clause (a) and the brackets and letter '(b)' were omitted by section 5 of the Tamil Nadu Marumakkattayam (Amendment) Act, 1947 (Tamil Nadu Act XXXII of 1947).] any rule of Marumakkattayam law, custom or usage, except to the extent expressly laid down in this Act.