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State of Uttar Pradesh - Section

Section 4 in The Uttar Pradesh Home Guards Adhiniyam, 1963

4. Functions

The Home Guards will have the following functions:--
(a)they will serve as auxiliary to the police, and, when required, help in maintaining public order and internal security;
(b)they will help the community in air raids, fires, floods, epidemics and other emergencies;
(c)they will function as an emergency force for such special tasks as may be prescribed;
(d)they will provide functional units for essential service; and
(e)they will perform such other duties, relating to any measure of public welfare as may be prescribed.