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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Goa - Subsection

Section 49(2)(k) in Goa Waste Management Corporation Act, 2016

(k)under section 42 (2), the form of, and the details to be given in, the annual report;
(i)the fees which may be charged by the Corporation;