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Supreme Court - Daily Orders

Ram Rati vs Mange Ram (D) Thr Lrs. . on 3 February, 2014

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ITEM NO.12                  COURT NO.13              SECTION XIV


              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).22141/2013

(From the judgement and order dated 09/04/2013 in CMM No.507/2011 of The
HIGH COURT OF DELHI AT N. DELHI)

RAM RATI                                              Petitioner(s)

                   VERSUS

MANGE RAM (D) THR LRS. & ORS.                     Respondent(s)
(With prayer for interim relief and office report )

Date: 03/02/2014    This Petition was called on for hearing today.

CORAM :
          HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
          HON’BLE MR. JUSTICE KURIAN JOSEPH


For Petitioner(s)
                              Mr. Vivek Narayan Sharma,Adv.
                              Mr. Om Prakash, Adv.
                              Mr. Devendra Singh, Adv.

For Respondent(s)
                              Mr. Praveen Jain,Adv.
                              Mr. Ajay Kumar Jain, Adv.
                              Mr. Siddharth Jain, Adv.


             UPON hearing counsel the Court made the following
                                 O R D E R

Post the matter on 1st April, 2014 for final disposal. Interim order dated 07.10.2013 shall continue till next date of the hearing.

           [ Neeta ]                                 [ Usha Sharma]
           Sr. P.A.                          Court Master