Section 30 in The Dock Workers (Safety, Health And Welfare) Regulations, 1990
30. Deck ladders .-Ladders leading from upper deck or bridge deck or which deck to main deck shall be so situated as to reduce, as far as practicable, the risk of dock workers,--
(a)being struck by cargo during loading or unloading; and(b)falling direct into an open hold if they fall from the ladder.
