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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2) in The Uttarakhand D.T.H. Broadcasting Service (Exhibition) Rules, 2009

(2)Under sub-section (1), the application for renewal, shall be given in Form 1 atleast 30 days before the expiry of the period of the permission.