Madras High Court
R.Elakiya vs The Commissioner Of Police on 29 August, 2023
Author: N.Anand Venkatesh
Bench: N.Anand Venkatesh
W.P.No.25392 of 2023
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 29.08.2023
CORAM :
THE HON'BLE MR.JUSTICE N.ANAND VENKATESH
W.P.No.25392 of 2023
R.Elakiya .. Petitioner
Versus
1. The Commissioner of Police,
City Police Commissioner Office,
Sirupooluvapatti, Tiruppur - 641 687.
2. The Inspector of Police,
Tiruppur North Police Station,
Tiruppur - 641 604. ..Respondents
Prayer : Writ Petition filed under Article 226 of the Constitution of India
praying to issue a Writ of Mandamus directing the respondents to issue a
"No Objection Certificate" to run the business of Massage Parlour, SPA,
Beauty Parlour including the service of cross massage, in the name and style
of "Allora Wellness N Spa" at 139, Tiruppur Town, Kumaran Road,
Tiruppur - 641 601, by passing order on the petitioner's representation,
dated 08.08.2023.
For Petitioner : Mr.Balaji Thirumoorthy
For Respondents : Mr.A.Damodaran,
Additional Public Prosecutor,
https://www.mhc.tn.gov.in/judis
1/4
W.P.No.25392 of 2023
ORDER
This Writ Petition has been filed seeking for a direction to the respondents to issue a "No Objection Certificate" to run the business of Massage Parlour, SPA, Beauty Parlour including the service of cross massage, in the name and style of "Allora Wellness N Spa" at 139, Tiruppur Town, Kumaran Road, Tiruppur - 641 601 by passing an order on the petitioner's representation, dated 08.08.2023.
2. Heard Mr.Balaji Thirumoorthy, learned Counsel for petitioner and Mr.A.Damodaran, learned Additional Public Prosecutor for the respondents.
3. Taking into consideration the facts and circumstances of the case and without going into the merits of the case, there shall be a direction to the first respondent to deal with the representation made by the petitioner dated 08.08.2023 on its own merits and in accordance with law and in line with the relevant Government Order / circulars and a decision shall be taken within a period of two weeks from the date of receipt of a copy of this order.
https://www.mhc.tn.gov.in/judis 2/4 W.P.No.25392 of 2023
4. This Writ Petition is disposed off with the above direction. No costs.
29.08.2023
Index : yes/no
Speaking order/Non-speaking order Neutral Citation : yes/no grs To
1. The Commissioner of Police, City Police Commissioner Office, Siturpooluvapatti, Tiruppur - 641 687.
2. The Inspector of Police, Tiruppur North Police Station, Tiruppur - 641 604.
3. The Public Prosecutor, High Court of Madras.
https://www.mhc.tn.gov.in/judis 3/4 W.P.No.25392 of 2023 N.ANAND VENKATESH, J.
grs W.P.No.25392 of 2023 29.08.2023 https://www.mhc.tn.gov.in/judis 4/4