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[Cites 0, Cited by 0] [Section 50(4)] [Section 50] [Entire Act]

State of Chattisgarh - Subsection

Section 50(4)(f) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(f)in regard to such other matters as may have the effect of reducing the financial strain on the Vishwavidyalaya.