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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Daman and Diu - Subsection

Section 2(2)(a) in The Goa, Daman and Diu Public Gambling Act, 1976

(a)wagering or betting and includes wagering or betting on the digits of a numerical figure arrived at by manipulation in any manner whatsoever, or on the order of the digits, or on the digits themselves or on pictorial representations,